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SC: Market Integrity is Paramount; Rule Violators Cannot Escape Liability by Citing Investor Gains - (14 Jul 2026)

CAPITAL MARKET

Supreme Court has held that the integrity of the securities market is paramount and regulatory violations cannot be excused merely because investors earned profits. It said investor gains or losses are irrelevant in deciding whether a breach of securities market rules has occurred.

Tags : INVESTORS; SECURITIES; MARKET INTEGRITY  

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