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NGT Imposes Green Fine of Rs 15 Crore on Hospital - (27 Jul 2016)

National Green Tribunal (NGT) has imposed environmental compensation of Rs 15 crore on Human Care Charitable Medical Trust, a hospital in Sector 6, Dwarka, Delhi, for beginning construction without Environmental Clearance (EC).

Tags : NATIONAL GREEN TRIBUNAL   HUMAN CARE CHARITABLE MEDICAL TRUST  

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