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Madras HC: Private Schools Fall Outside RTI but Must Disclose Fee Structure - (09 Jul 2026)

EDUCATION

Madras HC has ruled that private unaided schools, though not covered as "public authorities" under the RTI Act, must publicly display their fee structure and other prescribed information. The Court said this obligation arises from the Tamil Nadu Private Schools law and its corresponding Rules.

Tags : PRIVATE SCHOOLS; DISCLOSE; FEE STRUCTURE  

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