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Bombay HC Orders Removal of AI-Made Deepfakes and Morphed Images of Preity Zinta - (09 Jul 2026)

CYBER LAWS

Bombay HC has ordered the removal of AI-generated deepfakes, morphed images, and manipulated videos of actor Preity Zinta, finding that such content prima facie violated her privacy, personality, publicity, and moral rights while harming her public reputation.

Tags : AI; DEEPFAKE; PREITY ZINTA  

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