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Delhi HC: Govt Created 'Utter Chaos' in OBC Reservation Rules Through Conflicting Notifications - (07 Jul 2026)

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Delhi High Court observed that GNCTD has created “utter chaos” in the implementation of OBC reservation by issuing multiple notifications, circulars and letters with ambiguous wording. The Court criticised the lack of clarity in reservation rules, causing confusion in their application.

Tags : UTTER CHAOS; RESERVATION; NOTIFICATIONS  

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