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Delhi HC Flags EFI Selection Criteria Breach in Asian Games Dressage Team, Declines to Interfere - (07 Jul 2026)

CIVIL

Delhi HC declined to interfere with India’s Dressage team selection for the 2026 Asian Games, despite finding lapses in EFI’s selection process. The Court noted that fresh trials were impractical due to time constraints and the deadline for final team submission.

Tags : DRESSAGE TEAM   ASIAN GAMES   SELECTION CRITERIA  

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