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Delhi High Court Safeguards Ravi Kishan's Personality Rights From Misuse - (07 Jul 2026)

INTELLECTUAL PROPERTY RIGHTS

Delhi HC has protected Ravi Kishan’s personality rights by ordering the removal of unauthorized content using his image or personal attributes. Court prohibited derogatory material and directed platforms including Google, Meta and X Corp to remove links within 72 hours if uploaders fail to do so.

Tags : PERSONALITY RIGHTS   RAVI KISHAN   SAFEGUARDS  

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