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Bombay HC Issues Contempt Notice to RBI Regional Director - (27 Jul 2016)

Bombay HC has issued contempt notice to Reserve Bank of India's (RBI) Regional Director in a contempt plea filed by Akhil Bharatiya Adivasi Karmachari Sanghatna.

Tags : BOMBAY HC   AKHIL BHARATIYA ADIVASI KARMACHARI SANGHATNA   RESERVE BANK OF INDIA  

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