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Rajasthan High Court Orders Registration of Pets That May Pose a Threat to Human Life - (02 Jul 2026)

CIVIL

While hearing a suo motu case on compliance with Supreme Court directions on stray dogs, the Rajasthan High Court sought a detailed report on steps taken by the State and directed registration of all pets, including dogs, that may threaten human life, with a fixed timeline and penalties.

Tags : REGISTRATION; PETS; THREAT  

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