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NGT Seeks Expenditure Details of Rs 20,000 Crore from NMCG - (27 Jul 2016)

National Green Tribunal (NGT) has directed National Mission for Clean Ganga (NMCG) to apprise it about expenditure details of Rs 20,000 crore budget granted to it for cleaning and protection of Ganga.

Tags : NATIONAL GREEN TRIBUNAL   NMCG  

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