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NGT Imposes Rs 10 Lakh Fine on NBCC - (27 Jul 2016)

National Green Tribunal (NGT) has imposed fine of Rs 10 lakh on National Buildings Construction Corporation (NBCC) for causing air pollution and environmental degradation while carrying out redevelopment of East Kidwai Nagar in Southwest Delhi.

Tags : NATIONAL GREEN TRIBUNAL   NATIONAL BUILDINGS CONSTRUCTION CORPORATION  

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