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Delhi HC Upholds Selection of India's Dressage Team For the 2026 Asian Games - (30 Jun 2026)

CIVIL

Delhi High Court upheld the selection of India's dressage team for the 2026 Asian Games, dismissing petitions by riders Sudipti Hajela and Anush Agarwalla after finding that the Equestrian Federation of India followed a fair selection process consistent with its prescribed criteria.

Tags : SELECTION; ASIAN GAMES; INDIA'S DRESSAGE TEAM  

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