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Gujarat HC Terms Plea ‘Wholly Misconceived’ and Imposes Rs. 2 Lakh Cost over ASI Somnath Survey - (29 Jun 2026)

TRUSTS & SOCIETIES

Gujarat High Court dismissed a PIL seeking disclosure of ASI survey reports, GPR data, maps and related documents on the Somnath Temple site, imposing Rs.2 lakh costs, noting the plea relied solely on unverified news reports and social media content without authentic supporting records.

Tags : SOMNATH TEMPLE; SURVEY; IMPOSES  

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