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Del HC Orders Fresh All India Tennis Association Elections by Sept 30, Sets Timeline for Amendments - (24 Jun 2026)

CIVIL

Delhi High Court directed the All India Tennis Association to amend its Constitution and conduct fresh elections by September 30, 2026, modifying a Single Judge's order. The interim directions were issued while hearing cross-appeals concerning the federation’s governance.

Tags : ALL INDIA TENNIS ASSOCIATION; ELECTIONS; TIMELINE  

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