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Consumer Court Directs Amazon, Seller to Pay Rs.4.68 Lakh to Customer as Compensation - (23 Jun 2026)

CONSUMER

District Consumer Disputes Redressal Commission, Darjeeling directed Amazon and a seller to pay Rs.4.68 lakh to a customer for delivering the wrong camera model and later denying a refund despite return of the product, holding them liable for deficiency in service and unfair trade practice.

Tags : CONSUMER COURT; AMAZON; CUSTOMER  

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