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HP High Court: ITBP Constable Removal For Affair Disproportionate; Orders Compulsory Retirement - (23 Jun 2026)

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Himachal Pradesh High Court held that removal of an ITBP constable for a consensual affair was disproportionate, noting unequal punishment with his superior officer, and substituted it with compulsory retirement to ensure parity and proportionality in disciplinary action.

Tags : CONSTABLE; REMOVAL; COMPULSORY RETIREMENT  

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