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Delhi HC: Saying “Maro Sale Ko” During a Fight Alone Does Not by Itself Establish Intent to Kill - (22 Jun 2026)

CRIMINAL

Delhi HC said that “The use of the words ‘Maro Sale Ko’ by themselves also does not imply the intention to kill; they can also be attributed to the intention to hurt,”.

Tags : MARO SALE KO; FIGHT; INTENT  

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