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Delhi HC Ordered Removal of Fake News About Judges’ London Badminton Event, Restrained its Sharing - (22 Jun 2026)

MEDIA AND COMMUNICATION

Delhi High Court directed the Centre to remove false online claims about judges and officials attending a London badminton event, terming them malicious and derogatory, and restrained the public from uploading or sharing such content across any digital or social media platform.

Tags : JUDGES’ LONDON BADMINTON EVENT; FAKE NEWS; REMOVAL  

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