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Delhi HC Upheld EC’s Decision Banning Political Ads in the Delhi Metro During Model Code of Conduct - (22 Jun 2026)

ELECTION

Delhi High Court upheld the ECI’s ban on political advertisements in Delhi Metro during the Model Code of Conduct, ruling it to be a reasonable restriction in the interest of free and fair elections and not a violation of advertisers’ fundamental rights.

Tags : BAN; MODEL CODE OF CONDUCT; POLITICAL ADVERTISEMENTS  

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