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Delhi HC: Fosters- SABMiller Cross-Border Deal Not Taxable - (27 Jul 2016)

Delhi HC has junked revenue authorities’ attempts to tax transfer of intangible assets in the cross-border transaction between British beer major SABMiller and Indian assets of Australia based Fosters, involving high-profile deal struck for $120 million.

Tags : DELHI HC   SABMILLER   FOSTERS  

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