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Jhar HC Orders 2-Month Probe Deadline, DGP Monitoring to Overhaul Sexual Violence Response in State - (11 Jun 2026)

CRIMINAL

Jharkhand High Court issues directions to improve police and civil response in sexual violence cases, while reiterating Supreme Court’s ban on the “two-finger test” and warning that medical professionals conducting it will face misconduct action.

Tags : SEXUAL VIOLENCE; TWO-FINGER TEST; PROBE  

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