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Delhi HC: Khurram Parvez Granted Bail in UAPA Case - (10 Jun 2026)

CRIMINAL

Delhi High Court granted bail to human rights activist Khurram Parvez in an alleged terror-funding case under the UAPA, overturning the trial court's refusal after over three years of custody; detailed reasons are awaited

Tags : UAPA   BAIL   HUMAN RIGHTS ACTIVIST  

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