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Allahabad HC: Magistrates, Police Personally Liable for Illegal Detention - (10 Jun 2026)

CRIMINAL

Allahabad High Court directed payment of ?25,000 per day for illegal detention beyond 24 hours under preventive provisions, recoverable from erring magistrates or police officers, while mandating disciplinary action for violations

Tags : DETENTION   COMPENSATION   MAGISTRATES   POLICE   PERSONAL LIABILITY  

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