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RBI Imposes Penalty on 3 Banks in Forex Scam - (26 Jul 2016)

Reserve Bank of India (RBI) has imposed penalties of Rs.5 crore on Bank of Baroda, Rs.3 crore on Punjab National Bank and Rs.2 crore on HDFC Bank, in connection with a foreign exchange scam detected last year.

Tags : RESERVE BANK OF INDIA   FOREX SCAM  

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