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NGT Directs Cavelossim Panchayat to Clean “Nullah” - (26 Jul 2016)

National Green Tribunal (NGT) has directed Cavelossim panchayat to clean a polluted nullah in the village, stating that it cannot escape its responsibility citing reasons like inadequate funds for the work.

Tags : NATIONAL GREEN TRIBUNAL   CAVELOSSIM PANCHAYAT  

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