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Allahabad HC Allows LIC Employees to Be Engaged as Census Enumerators and Supervisors For Duties - (02 Jun 2026)

CIVIL

Allahabad High Court has held that LIC employees can lawfully be engaged as enumerators and supervisors for census duties and dismissed a petition by the North Central Zone Insurance Employees association of Class III and IV staff challenging their deployment for census work.

Tags : LIC EMPLOYEES; CENSUS; SUPERVISORS  

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