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Del HC: Customers Clicking Suspicious Links Despite Warnings Cannot Hold Banks Liable For Cyberfraud - (01 Jun 2026)

BANKING

Delhi High Court held that bank customers who click on suspicious links despite warnings can be considered negligent and share liability for cyber fraud losses, even without sharing OTPs, in line with RBI norms limiting bank responsibility where customer negligence is established.

Tags : SUSPICIOUS LINKS; CYBERFRAUD; WARNINGS  

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