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Delhi High Court Upholds TRAI Rule Capping TV Advertisements at 12 Minutes Per Hour - (29 May 2026)

MEDIA AND COMMUNICATION

Delhi HC upheld Telecom Regulatory Authority of India’s regulation capping television advertisements at 12 minutes per hour, dismissing broadcasters’ challenge and holding that the rule was within TRAI’s statutory powers and aimed at protecting viewers from excessive commercial interruptions.

Tags : TELECOM REGULATORY AUTHORITY OF INDIA; ADVERTISEMENTS; TELEVISION  

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