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Madras High Court Bans Cow and Calf Slaughter For Bakrid, Saying it is Not an Essential Sacrifice - (28 May 2026)

CIVIL

Madras High Court directed the Tamil Nadu Chief Secretary to ensure that no cow or calf is slaughtered on the eve of Bakrid (Eid-ul-Zuha), while hearing a plea seeking preventive action against cow slaughter in public places and instructing authorities to maintain compliance with the law.

Tags : CALF SLAUGHTER; BAKRID; SACRIFICE  

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