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Karnataka HC to Authorities: Provide Free Treatment for LSD Disorder - (26 Jul 2016)

Karnataka HC has ordered State run Indira Gandhi Institute of Child Health, Bengaluru to treat free of cost those children who are affected by Lysosomal Storage disease (LSD).

Tags : KARNATAKA HC   INDIRA GANDHI INSTITUTE OF CHILD HEALTH   BENGALURU   LSD DISORDER  

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