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Allahabad High Court: Disposing Non-Veg Food in Ganga May Hurt Hindu Religious Sentiments - (18 May 2026)

CRIMINAL

Allahabad High Court has granted bail to eight Muslim men accused of organizing an Iftar party on a boat in the Ganga at Varanasi, allegedly consuming non-vegetarian food and disposing of the leftover waste into the river.

Tags : GANGA; HINDU RELIGIOUS SENTIMENTS; NON-VEG FOOD  

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