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Calcutta HC Stays Eastern Railway Eviction Drive Affecting Around 6,000 Slum Dwellers Near Station - (15 May 2026)

PROPERTY

Calcutta High Court has stayed proceedings arising from the eviction notice concerning the Brace Bridge railway station area until 20 May 2026 or further orders, in a petition filed on behalf of nearly 6,000 slum dwellers living near the station.

Tags : EASTERN RAILWAY; EVICTION; SLUM DWELLERS  

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