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Supreme Court: Wife Pursuing Her Career Cannot be Deemed Cruelty For Hurting Her Husband - (13 May 2026)

FAMILY

SC observed that “To brandish the effort of the wife to pursue her own career goals as acts of cruelty, as the same may have hurt the sentiments of the husband or the in-laws, is highly objectionable and deplorable in the era where the society proudly talks of women empowerment,”.

Tags : WIFE; CAREER; CRUELTY  

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