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Allahabad HC Blamed State and Police For Delays and Ordered Reforms to Tackle “Tarikh Pe Tarikh” - (12 May 2026)

CRIMINAL

Invoking the film Damini’s “Tarikh pe Tarikh” dialogue, the Allahabad High Court observed that while it reflects public frustration over delayed justice, the heavy pendency of criminal cases is not solely due to judges, but largely the responsibility of the State Government and police.

Tags : STATE; POLICE; REFORMS  

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