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Supreme Court Directs District Collectors to Strictly Implement Solid Waste Management Rules 2026 - (07 May 2026)

ENVIRONMENT

Supreme Court has authorised District Collectors to enforce the 2026 Solid Waste Management Rules by granting powers under the Environment Protection Act, including action against bulk waste generators through measures like cutting water and electricity supply for non-compliance.

Tags : SOLID WASTE MANAGEMENT RULES; DISTRICT COLLECTORS; ENVIRONMENT PROTECTION ACT  

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