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Bombay High Court: Lilavati Trust FIR Against HDFC Bank CEO Driven by Personal Vendetta - (06 May 2026)

CRIMINAL

Bombay High Court held that the FIR by Lilavati Trust against Sashidhar Jagdishan arose from personal vendetta linked to recovery proceedings by HDFC Bank, and quashed the criminal case.

Tags : LILAVATI TRUST; PERSONAL VENDETTA; FIR  

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