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Gauhati HC: Officer Resigning Without New Govt Appointment Cannot Claim Pension under Assam Service - (05 May 2026)

SERVICE

Gauhati High Court held that under Assam Service (Pension) Rules, voluntary resignation without joining another qualifying government post forfeits past service, barring pension benefits, though claims like leave encashment, salary arrears, and PRAN withdrawal may still be admissible.

Tags : APPOINTMENT; OFFICER; PENSION  

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