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Supreme Court Grants Anticipatory Bail to Pawan Khera in an FIR Filed by Assam Police - (04 May 2026)

CRIMINAL

Supreme Court granted anticipatory bail to Congress leader Pawan Khera in an FIR by Assam Police, filed on a complaint by Riniki Bhuyan Sarma, wife of Chief Minister Himanta Biswa Sarma, over allegations that she possessed multiple passports.

Tags : ANTICIPATORY BAIL; PAWAN KHERA; ASSAM POLICE  

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