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Madras HC: Transgenders are Children of God, Tragedy Lies in Society’s Blindness, Not Their Birth - (27 Apr 2026)

CRIMINAL

Madras High Court directed the State of Tamil Nadu to formulate a comprehensive rehabilitation scheme for transgender persons at the taluk level, ensuring opportunities for self-employment, sustainable livelihoods, and their meaningful inclusion and integration into society.

Tags : TRANSGENDER; TRAGEDY; BIRTH  

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