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MP HC Directs ASI to Upload Bhojshala–Kamal Maula Survey Video on Secure Platform For Litigant - (24 Apr 2026)

CIVIL

Madhya Pradesh High Court directed the Archaeological Survey of India to upload videographic records of the site survey on a secure digital platform and grant access to the Maulana Kamaluddin Welfare Society.

Tags : BHOJSHALA–KAMAL MAULA; SURVEY VIDEO; DIGITAL PLATFORM  

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