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NGT to GDA: Pay Rs. 1.17 Crore for Sewerage - (25 Jul 2016)

National Green Tribunal (NGT) has directed Ghaziabad Development Authority (GDA) to pay Rs. 1.17 crore to Ghaziabad Nagar Nigam within a month for construction of sewer lines in Kaushambi.

Tags : NATIONAL GREEN TRIBUNAL   GHAZIABAD DEVELOPMENT AUTHORITY   KAUSHAMBI  

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