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Bom HC: Sprinkling Mustard Without Ill Intent Before a House is Not an Offence under Black Magic Act - (23 Apr 2026)

CRIMINAL

Bombay High Court at Aurangabad held that merely sprinkling white mustard outside someone’s house does not amount to an offence under the Maharashtra Black Magic Act, 2013, unless it is shown to be done with an ill motive or intent to promote inhuman or superstitious practices.

Tags : BLACK MAGIC ACT; SPRINKLING MUSTARD; OFFENCE  

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