Bombay High Court: POSH Act Penalises False Complaints by Women But Not Those Who Instigate Them - (23 Apr 2026)
CRIMINAL
Bombay High Court at Goa held that under the POSH Act, 2013, punishment applies to a woman or complainant for filing a false and malicious complaint, but the Act does not provide for penal action against those who instigate her to lodge such a false complaint.
Tags : FALSE COMPLAINTS; INSTIGATE; PENALISES
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