MP HC Issues Notice to Centre on Plea to Exempt 'Fantasy Sports' from New Online Gaming Law  ||  Delhi HC: Rise in Husband's Income, Living Costs Valid for Increasing Wife's Maintenance  ||  Delhi HC: State cannot limit Parole, Furlough in the name of Disciplining Prisoners  ||  Calcutta HC: Expecting Educated, Earning Wife to Contribute to Expenses is not Cruelty  ||  Delhi HC: Can File Cheque Bounce Complaint if Payment is Not Made Within 15 Days  ||  Calcutta HC: Section 94 BNSS is a 'Supplementary Tool' to secure Documents during Probe  ||  SC: Anticipatory Bail Allowed under SC/ST Act Only if Prima Facie Offense isn't Established  ||  SC: High Courts must Justify Framing Additional Questions of Law in Second Appeals  ||  SC Takes Suo Motu Case of Missing CCTV Cameras in Police Stations  ||  Centre Seeks Transfer of Pleas Against Online Gaming Act 2025 from High Court to SC    

NGT to Delhi University: Keep DUSU Elections Paper-Free - (25 Jul 2016)

National Green Tribunal (NGT) has directed Delhi University to ensure that no paper in form of posters, pamphlets used for campaigning on campuses, are wasted during the Delhi University Student Union (DUSU) elections due in September.

Tags : NATIONAL GREEN TRIBUNAL   DUSU  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved