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Supreme Court Directs Preventive Detention to Curb Illegal Mining in Chambal Sanctuary - (20 Apr 2026)

ENVIRONMENT

In a suo motu case on illegal sand mining in the National Chambal Sanctuary, the Supreme Court issued strict directions to MP, Rajasthan and UP to act. It warned that failure may invite a mining ban, penalties, and deployment of central forces.

Tags : PREVENTIVE DETENTION   ILLEGAL MINING   CHAMBAL SANCTUARY  

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