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Madras HC: Dhurandhar 2 Release Cannot be Stalled Due to Objections From a Small Section - (17 Apr 2026)

MEDIA AND COMMUNICATION

Madras High Court refused to restrain screening of Dhurandhar: The Revenge during the election period, holding that a Censor Board-certified film cannot be stalled merely due to objections, and dismissed the plea to ban its exhibition in Tamil Nadu.

Tags : DHURANDHAR 2   OBJECTIONS   SMALL SECTION  

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