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Supreme Court: Hostile Witness Deposition Admissible to the Extent it is Found Credible and Reliable - (16 Apr 2026)

CRIMINAL

Supreme Court observed that “…every court considering the deposition of a hostile witness has to look at the extent of the deposition, which is creditworthy to provide proof, of the case set up.”

Tags : HOSTILE WITNESS   DEPOSITION   CREDIBLE  

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