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Supreme Court Suspends PC Act Sentence of Former Minister Anosh Ekka, Flags Overlapping CBI Cases - (15 Apr 2026)

CRIMINAL

Supreme Court granted bail to former Jharkhand Minister Anosh Ekka in a disproportionate assets case during his appeal, noting concerns over dual CBI prosecutions based on the same set of allegations.

Tags : SUSPENDS   ANOSH EKKA   OVERLAPPING  

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