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Central KYC Records Registry becomes operational- (Securities and Exchange Board of India) (21 Jul 2016)

MANU/SSMD/0009/2016

Capital Market

The Securities and Exchange Board of India announced the ‘live run’ of the Central KYC Records Registry from 15 July 2016, beginning with new ‘individual accounts’.

In this first phase, registered intermediaries will upload KYC data with CKYCR for all individual accounts opened on or after 1 August 2016, whenever KYC data is required to be submitted.

The Registry is being operated by the Central Registry of Securitisation and Asset Reconstruction and Security Interest of India.

Relevant : Simplification of Trading Account Opening Process MANU/SSMD/0047/2011

Tags : KYC   CENTRAL REGISTRY   PERMANENT ACCOUNT NUMBER  

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