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Patent filing figures and trends- (Ministry of Science and Technology) (20 Jul 2016)

MANU/PIBU/0561/2016

Intellectual Property Rights

The Minister for Science and Technology, Y.S. Chowdary, released figures for patent filings in the country.

The number of patents filed in India increased from over 42,000 in 2014-2015 to just under 47,000 in 2015-2016. A break-up of the figures indicates, however, that the surge in patent numbers is by foreign entities.

Tags : PATENTS   FILED   FOREIGN APPLICANTS  

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