Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Patent filing figures and trends- (Ministry of Science and Technology) (20 Jul 2016)

MANU/PIBU/0561/2016

Intellectual Property Rights

The Minister for Science and Technology, Y.S. Chowdary, released figures for patent filings in the country.

The number of patents filed in India increased from over 42,000 in 2014-2015 to just under 47,000 in 2015-2016. A break-up of the figures indicates, however, that the surge in patent numbers is by foreign entities.

Tags : PATENTS   FILED   FOREIGN APPLICANTS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved